Please wait while loading...
The All India Reporter Pvt. Ltd. was the vision accomplished in the year 1922 by Late Shri V. V. Chitaley, founder of today's premier law publication house in India. AIR is Pan-India Law Reports publication, and has many Firsts to its credit. The AIR Manual series, Digests on various topics, exhaustive and most researched Commentaries on various acts have been published under the AIR banner.
Keeping pace with time, AIR has forayed into e-journal segment under the name of AIR Infotech.
Our journals are now available in Print, CD Rom and Web services, making it a robust and virile Law Publication House, responsive to the needs of the market. We command readership loyalty of nearly 1 million readers with a dispatch close to 100,000 books per month.
It is said that all great things are in their nature simple. The same can be said about The All India Journel envisaged by Appasaheb the Late Shri V.V.Chitaleys. Though it was of such obvious value for the country and the legal profession, the idea had not occurred to any of his predecessors at least in the form which was envisaged by Appasaheb. In that sense he can be truly accorded the position of a pioneer, nay, a public benefactor.
The All India Reporter Pvt. Ltd.
was founded by Late Shri V. V. Chitaley in the year 1922. It was because of his vision, perseverance and hard work that All India Reporter Pvt. Ltd. has blossomed into the Premier Law Reporter and Publisher in the Country.
The All India Reporter, as an organization can take pride with all humility, as being a pioneer in the field of law publications and for revolutionizing the publication business. Apart from conceiving the first and only pan-India Law
Reports publication, we have many Firsts to our credit. The AIR Manual series, Digest's on various topics, Exhaustive and most researched Commentaries on various Acts have all been published under the AIR banner. With the advent of e-medium as a reliable and convenient mode of information transmission, AIR has forayed into e-journal segment under the banner of AIR Infotech. All our journals are now available on the CD Rom as well as the web medium.
Thus, AIR has a presence in
all the three media of information transmission - print, CD Rom and web services, making it a very robust and virile Law Publication House, which is responsive to the needs of the market without compromising on the core belief of Optimum Quality at all and any costs. We also can boast of having the entire infrastructure of publishing our publications under one roof. From receiving the Judgments from across India to editing them, pre-press activities, printing, post-press activities and
finally dispatching them - all these activities are done under one roof. We command the readership loyalty of nearly 1 million readers and we dispatch close to 100,000 books per month.
At AIR , we have experience of introducing new candidates to the workplace and we know we do it well.