/mnt/xvdb/apache-tomcat-7.0.65-airwebworld/webapps/airlive/dbconnect/dbconnect.php:2: Warning: A link to the server could not be established. url=jdbc:mysql://10.1.0.121/blog?jdbcCompliantTruncation=false&characterSetResults=ISO8859_1&characterEncoding=ISO8859_1&useServerPrepStmts=true driver=com.mysql.jdbc.Driver com.mysql.jdbc.exceptions.jdbc4.CommunicationsException: Communications link failure The last packet sent successfully to the server was 0 milliseconds ago. The driver has not received any packets from the server. /mnt/xvdb/apache-tomcat-7.0.65-airwebworld/webapps/airlive/dbconnect/dbconnect.php:2: Warning: A link to the server could not be established. url=jdbc:mysql://10.1.0.121/blog?jdbcCompliantTruncation=false&characterSetResults=ISO8859_1&characterEncoding=ISO8859_1&useServerPrepStmts=true driver=com.mysql.jdbc.Driver com.mysql.jdbc.exceptions.jdbc4.CommunicationsException: Communications link failure The last packet sent successfully to the server was 0 milliseconds ago. The driver has not received any packets from the server. Air Legal Blog

Celebrity Buzz /

/mnt/xvdb/apache-tomcat-7.0.65-airwebworld/webapps/airlive/articles-blog-list.php:61: Warning: Connection is not available: null [mysqli_query] /mnt/xvdb/apache-tomcat-7.0.65-airwebworld/webapps/airlive/articles-blog-list.php:62: Warning: '' of type 'Boolean' is an unexpected argument, expected MysqliResult [mysqli_fetch_array] /mnt/xvdb/apache-tomcat-7.0.65-airwebworld/webapps/airlive/articles-blog-list.php:67: Warning: Connection is not available: null [mysqli_query] /mnt/xvdb/apache-tomcat-7.0.65-airwebworld/webapps/airlive/articles-blog-list.php:68: Warning: '' of type 'Boolean' is an unexpected argument, expected MysqliResult [mysqli_fetch_array]

Today's Blogs

November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...

Today's Blogs

November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...

Today's Blogs

November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...

Today's Blogs

November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...

Today's Blogs

November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...
November 25, 2020 By | Adv. Nitish Sharma
SUPREME COURT HOLDS THAT DISMISSAL OF SPECIAL LEAVE PETITION IS OF NO

In recent times, #CryptoCrimes have occupied a fair share of space in newspaper columns. As per Reddit, Investopedia and Indian Express some of the interesting headlines are as follows: “India’s Bitcoin boom is fueling a surge in cryptocurrency crimes”, “Indian Businessman kidnapped for Bitcoin Fraud of trading cryptocurrency in India”, “Investigation ongoing of a multicore MLM Bitcoin scam”.

See More...

Trending Blogs

    /mnt/xvdb/apache-tomcat-7.0.65-airwebworld/webapps/airlive/other_blogs.php:6: Warning: Connection is not available: null [mysqli_query] /mnt/xvdb/apache-tomcat-7.0.65-airwebworld/webapps/airlive/other_blogs.php:7: Warning: '' of type 'Boolean' is an unexpected argument, expected MysqliResult [mysqli_fetch_array]

Judgment Updates

    /mnt/xvdb/apache-tomcat-7.0.65-airwebworld/webapps/airlive/other_blogs.php:29: Warning: Connection is not available: null [mysqli_query] /mnt/xvdb/apache-tomcat-7.0.65-airwebworld/webapps/airlive/other_blogs.php:30: Warning: '' of type 'Boolean' is an unexpected argument, expected MysqliResult [mysqli_fetch_array]

Free Webinar + Interview Videos on Legal Topics by AIR

Free Webinar + Interview Videos on Legal Topics by AIR

Free Webinar + Interview Videos on Legal Topics by AIR

Free Webinar + Interview Videos on Legal Topics by AIR

Free Webinar + Interview Videos on Legal Topics by AIR

Free Webinar + Interview Videos on Legal Topics by AIR

Free Webinar + Interview Videos on Legal Topics by AIR

Disclaimer : The content of this BlawG are for purely informational purposes and for the reader's personal non-commercial use. The views expressed are the author’s personal views and do not necessarily reflect the views of airlive blog or All India Reporter Pvt Ltd. The information on this Blawg does not constitute legal advice in any form. The contents are intended, but not guaranteed, to be correct, complete, or up to date. AIR Pvt Ltd. disclaims all liability to any person for any loss or damage caused by errors or omissions, whether arising from negligence, accident or any other cause. Any ommission or errors are author's own and no liability or responsibility accrues to airliveblog and/or All India Reporter Pvt Ltd.

© 2021 All India Reporter Pvt. Ltd. All Rights Reserved.