Step 1
Enter your contact details.
2008 LAB. I. C. (NOC) 1063 (JHAR.) = 2008 (2) AIR JHAR R 919
::2008 (2) AIR Jhar R 919
Jharkhand High Court
Hon'ble Judge(s):
Ramesh Kumar Merathia
, J
(A) Constitution of India Art. 16 — Appointment — Primary Teacher — Petitioner applied for post under reserved category — Appointment not given on ground that she was resident of other State — Contention of petitioner that after marriage she is resident of Jharkhand — In circumstances petitioner given liberty to approach appropriate authority which may verify her caste certificate and consider her case for appointment according to law (Para 7)
Buy and Download By Entering Following Details (Worth /-)
Step 2
Enter your payment details
J
