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Supreme Court Of India

(From : Rajasthan)

Hon'ble Judge(s): Tarun Chatterjee, Surinder Singh Nijjar , JJ

Civil P.C. (5 of 1908) , O.41 R.27— Additional evidence - Permission to adduce - Suit filed by appellants predecessors challenging acquisition of his land and injunction against dispossession - Plaintiff failing to produce evidence as to ownership due to death - Appeal against dismissal of suit - Appellant filing application to adduce additional evidence as to ownership of land - Rejection of - Improper. S.B.C.S.A. No. 305 of 2006, D/-3-1-2008 (Raj), Reversed. (Para 8)