AIROnline 2019 Kar 1188

Karnataka High Court

Hon'ble Judge(s): B. A. Patil , J

Criminal P.C. (2 of 1974) , S.439— Bail - Offences under Ss. 379, 201,34 of Penal Code - Allegations that accused was in habit of stealing the motorcycles which have been kept in front of houses - No material has been placed on record to show that accused was habitual offender as per Habitual Offenders Act - Bail,granted. (Para 7)