In Judgment Text:
- 143+144 issued by Respondent No.1-
Additional Collector andCompetent Authority ,Thane Urban Agglomeration, Thane - The
Additional Collector andCompetent Authority ,Thane Urban Agglomeration, Thane and Ors..
In Judgment Text:
- The
Additional Collector andCompetent Authority ,Thane Urban Agglomeration, Thane and Ors.. - and
Competent Authority ,Thane Urban Agglomeration, Thane calling upon the Petitioners to surrender the land - 2.2008 bearing No.ULC /TA /ATP/S-21/ MHADAJ/ S.R.142+143+144 issued by Respondent No.1-
Additional Collector
In Judgment Text:
- by Respondent No.1-
Additional Collector andCompetent Authority ,Thane Urban Agglomeration, Thane calling upon - The
Additional Collector andCompetent Authority ,Thane Urban Agglomeration, Thane and Ors..
J
J
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