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Additional Commissioner, Jhansi (Parties) P

1. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Arun Tandon , J


2. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. U. Khan , J


3. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Shitla Pd. Srivastava , J


4. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Paritosh K. Mukherjee , J

View Instance

In Judgment Text:

  1. petition arises out of an order passed by Additional Commissioner, Jhansi Division, Jhansi, dated 3rd
  2. is allowed and the impugned orders passed by Prescribed Authority and the Additional Commissioner, Jhansi

5. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Paritosh K. Mukherjee , J




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