Please wait while loading...

aironline

You can see your flagged judgments in My bookmark in User data.
Text of the result is currently restricted to limited characters. Please Login to view full content.
Search Database Menu

Ashok Dhariwal (Parties) P

1. Judgment 
Rajasthan High Court

Hon'ble Judge(s) Hon'ble Judge(s): B. S. Chauhan , J


2. Judgment 
Rajasthan High Court

Hon'ble Judge(s) Hon'ble Judge(s): K. S. Lodha , J


3. Judgment 
Rajasthan High Court

Hon'ble Judge(s) Hon'ble Judge(s): G. M. Lodha , J

View Instance

In Judgment Text:

  1. This is a second bail application by one Ashok Dhariwal who is required to face investigation in a case, which has
  2. that she was burned by Ashok Dhariwal and her in-laws. The doctors attending the deceased made inquiries
  3. interrogated the accused Ashok Dhariwal there was no necessity for arresting him now except putting him
  4. and in that he narrated why he gave a false statement in the first investigation exculpating Ashok Dhariwal



 J
 J


Registered Office

All India Reporter Pvt. Ltd.
Meadows House,
Nagindas Master Road, Fort
Mumbai - 400 023

Copyright © 2025 All India Reporter Pvt. Ltd. | All rights reserved

Copyright © 2025 All India Reporter Pvt. Ltd.
All rights reserved