Please wait while loading...

aironline

You can see your flagged judgments in My bookmark in User data.
Text of the result is currently restricted to limited characters. Please Login to view full content.
Search Database Menu

Assam Fisheries Development Corporation Limited (Parties) P

1. Judgment 
Gauhati High Court

Hon'ble Judge(s) Hon'ble Judge(s): Suman Shyam , J


2. Judgment 
Gauhati High Court

Hon'ble Judge(s) Hon'ble Judge(s): D. Biswas , J

View Instance

In Judgment Text:

  1. Development Corporation Limited, (2001) 1 Gauhati LT 454 : (AIR 2001 Gauhati 139) (Full Bench) being relevant
  2. is concerned, the decision of this Court in M/s. 129 Haria Dublong Meen Samabai Samity Ltd. v. Assam Fisheries



 J
 J


Registered Office

All India Reporter Pvt. Ltd.
Meadows House,
Nagindas Master Road, Fort
Mumbai - 400 023

Copyright © 2025 All India Reporter Pvt. Ltd. | All rights reserved

Copyright © 2025 All India Reporter Pvt. Ltd.
All rights reserved