In Judgment Text:
- under section 66(2) of Indian Income-tax Act. The assessee is Raja
Baldeo Das Birla . The assessment year - 30,000 from Raja
Baldeo Das Birla and they declared that this amount was held by them on the trusts therein - of the sum of Rs. 3,30,000 a sum of only Rs. 1,25,000 came from Raja
Baldeo Das Birla while the balance of Rs
J
J
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