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Barun Chatterjee (Parties) P

1. Judgment 
Calcutta High Court

Hon'ble Judge(s) Hon'ble Judge(s): Pranab Kumar Chattopadhyay, Murari Prasad Shrivastava , JJ

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In Judgment Text:

  1. /1289 Barun Chatterjee of Burdwan District Police Force earlier attached to Katwa P.S. are hereby
  2. PROCEEDING NO. 26/02 DATED 24/9/2002 DRAWN UP AGAINST CONST/1289 BARUN CHATTER-JEE OF BURDWAN DISTRICT POLICE
  3. FORCE.Constable/1289 Barun Chatterjee of Burdwan District Police Force is hereby charged with gross
  4. Barun Chatterjee is proved. The charged Constable/1289 Barun Chatterjee appeared before me



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