In Judgment Text:
- on 11-3-1938. Srimati
Charusila Dasi is the widow of one Akshaya Kumar Chose of No. 3, Jorabagan Street - Trusts, it was stated on behalf of Srimati
Charusila Dasi that the total annual income from all - Srimati
Charusila Dasi and her deceased husband's adopted son Debi Prasanna Ghosh; the other three - of Religious Trusts, Patna, sent a notice to Srimati
Charusila Dasi under S. 59 of the Act asking her
In Judgment Text:
- Sm.
Charusila Dasi , who is respondent No. 1 in this appeal, gave notice to the tenant appellant Sm
In Judgment Text:
- that this appeal will be decreed, and the objection of
Charusila Dasi will be upheld. The order of the lower Court
J
J
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