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Chief Executive Officer, Zila Parishad, Bharatpur (Parties) P

1. Judgment 
Rajasthan High Court

Hon'ble Judge(s) Hon'ble Judge(s): Inderjeet Singh , J

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In Judgment Text:

  1. In the meanwhile, the Chief Executive Officer, Zila Parishad, Bharatpur is restrained from convening meeting
  2. Executive Officer, Zila Parishad, Bharatpur was restrained from convening meeting for no confidence motion
  3. Officer, Zila Parishad, Bharatpur as against the petitioner who is an elected Pradhan
  4. - "Counsel for the petitioner submits that notice for no confidence motion, issued by the Chief Executive



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