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Financial Commissioner, Appeals, Punjab (Parties) P

1. Judgment 
Punjab And Haryana High Court

Hon'ble Judge(s) Hon'ble Judge(s): Jagmohan Bansal , J


2. Judgment 
Punjab And Haryana High Court

Hon'ble Judge(s) Hon'ble Judge(s): Rajesh Bhardwaj , J

View Instance

In Judgment Text:

  1. dated 15.11.2023 (Annexure P-10) passed by the Ld. Financial Commissioner (Appeals), Punjab being wrong
  2. Commissioner (Appeals), Punjab. However, the learned Financial Commissioner equally failed in appreciating
  3. the petitioner further assailed the same by way of filing the revision petition before the learned Financial

3. Judgment 
Punjab And Haryana High Court

Hon'ble Judge(s) Hon'ble Judge(s): Rajesh Bhardwaj , J


4. Judgment 
Punjab And Haryana High Court

Hon'ble Judge(s) Hon'ble Judge(s): Rajesh Bhardwaj , J


5. Judgment 
Punjab And Haryana High Court

Hon'ble Judge(s) Hon'ble Judge(s): Krishna Murari , C.J. AND Arun Palli , J




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