In Judgment Text:
- of the present respondents. The facts of the case can be shortly stated as follows:
Ghulam Dastgir , the present - attached was released. The suit brought by
Ghulam Dastgir was dismissed by the Court of first instance
In Judgment Text:
-
Skemp, J. -Nur Ali mortgaged land in the Jhelum Canal colony to
Ghulam Dastgir for Rs. 4 - August 1926,
Ghulam Dastgir applied for sanction, which was refused on 17th October 1926. The plaintiff - confirmed this finding and
Ghulam Dastgir lias lodged second appeal to this Court through Mr. Zafrullah Khan
J
J
Prev Next
