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Mumbai Pune Taxi Owners Association (Parties) P

1. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. J. Vazifdar, M. S. Sonak , JJ

View Instance

In Judgment Text:

  1. M. S. SONAK, J :-The petitioner - Mumbai Pune Taxi Owners Association is a Society registered

In Headnote:

  1. that replacement vehicle should have engine capacity of not less than 1300 C. C. - Challenged by Mumbai Pune Taxi
  2. Owners Association - Said requirement of engine capacity was based upon relevant parameters like luggage



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