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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Punjab And Haryana High Court Hon'ble Judge(s): Harsimran Singh Sethi , J Full Judgment 2. Judgment  Supreme Court Of India Hon'ble Judge(s): L. Nageswara Rao, Hemant Gupta , JJ Full Judgment 3. Judgment  Supreme Court Of India Hon'ble Judge(s): L. Nageswara Rao, Hemant Gupta , JJ Full Judgment 4. Judgment  Jammu And Kashmir High Court Hon'ble Judge(s): Janak Raj Kotwal , J Full Judgment View Instance In Judgment Text: by the petitioner was false. Firstly, this letter refers to some BP Singh and not to PP Singh/Prithvi Pal Singh 5. Judgment  Allahabad High Court Hon'ble Judge(s): Aditya Nath Mittal , J Full Judgment Previous Page Go of Next