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Presiding Officer Labour Court Bokaro Steel City (Parties) P

1. Judgment 
Jharkhand High Court

Hon'ble Judge(s) Hon'ble Judge(s): Amareshwar Sahay , J

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In Judgment Text:

  1. dated 22-11-2000 (Annexure-8) pronounced on 28-01-2000, passed by the Presiding Officer, Labour Court
  2. Bokaro Steel City, Bokaro whereby, the Labour Court has held that the termination of service

2. Judgment 
Jharkhand High Court

Hon'ble Judge(s) Hon'ble Judge(s): Amareshwar Sahay , J


3. Judgment 
Jharkhand High Court

Hon'ble Judge(s) Hon'ble Judge(s): Ajit Kumar Sinha , J

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In Judgment Text:

  1. by the learned Presiding Officer, Labour Court, Bokaro Steel City, Bokaro, is unsustainable and is, accordingly

4. Judgment 
Jharkhand High Court

Hon'ble Judge(s) Hon'ble Judge(s): Amareshwar Sahay , J


5. Judgment 
Jharkhand High Court

Hon'ble Judge(s) Hon'ble Judge(s): Tapen Sen , J




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