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Principal Judge Family Court, Allahabad (Parties) P

1. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Manoj Misra , J


2. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Vivek Kumar Birla , J

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In Judgment Text:

  1. a direction to the Principal Judge, Family Court, Allahabad, to decide Matrimonial Case No. 1066 of 2013

3. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Vivek Kumar Birla , J


4. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Vivek Kumar Birla , J

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In Judgment Text:

  1. petition has been filed with a prayer that the Principal Judge, Family Court, Allahabad be directed
  2. to the Principal Judge, Family Court, Allahabad to expedite the hearing of the aforesaid case and decide the same

5. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Abhinava Upadhya , J

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In Judgment Text:

  1. of the Principal Judge, Family Court, Allahabad dated 9.11.2011.



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