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Regional Labour Commissioner (Central) Dehradun (Parties) P

1. Judgment 
Uttarakhand High Court

Hon'ble Judge(s) Hon'ble Judge(s): Sudhanshu Dhulia , J

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In Judgment Text:

  1. challenging the order dated 05.07.2012 passed by the Regional Labour Commissioner (Central) Dehradun in P
  2. the Regional Labour Commissioner (Central) Dehradun under Section 7 of the Payment of Gratuity Act, 1972 where

2. Judgment 
Uttarakhand High Court

Hon'ble Judge(s) Hon'ble Judge(s): Sudhanshu Dhulia , J

View Instance

In Judgment Text:

  1. the order dated 05.07.2012 passed by the Regional Labour Commissioner (Central) Dehradun in P.G.A. Appeal D
  2. Commissioner (Central) Dehradun under Section 7 of the Payment of Gratuity Act, 1972 where it was dismissed
  3. 2.The petitioner went in appeal before the Regional Labour



 J
 J


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