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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Karnataka High Court Hon'ble Judge(s): N. K. Patil , J Full Judgment View Instance In Judgment Text: of the same to set aside the impugned order of the Tahsildar, Bangalore South Taluk, Bangalore dated 13th 2. Judgment  Karnataka High Court Hon'ble Judge(s): S. Abdul Nazeer , J Full Judgment Previous Page Go of Next