In Judgment Text:
- and the order dated 12-11-1980 (Annexure No. 6 to the writ petition) passed by the learned
District Judge ,Basti - filed a revision being Civil Revision No. 175 of 1980 in the Court of the
District Judge Basti . Learned District Judge ,Basti (respondent No. 1) by his order dated 12-11-1980 summarily dismissed the said
In Judgment Text:
- and the order dated 12-11-1980 (Annexure No. 6 to the writ petition) passed by the learned
District Judge ,Basti - n the Court of the
District Judge Basti . LearnedDistrict Judge ,Basti (respondent No. 1) by his
In Judgment Text:
Judge ,Basti in Civil Appeal (Rent Appeal) No. 35 of 2000.- In the nature of certiorari quashing the Judgment and order dated 14-3-2001 passed by IIIrd additional
District
J
J
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